Himachal Pradesh High Court
Mandeep Rana vs . Directorate Of Enforcement on 9 December, 2025
Author: Virender Singh
Bench: Virender Singh
Mandeep Rana vs. Directorate of Enforcement .
Cr.MP(M) No.2206 of 2025 09.12.2025 Present: Mr. Shivam Gupta, Advocate, vice Mr. Rajesh Verma, Advocate, for the applicant.
Mr. Zoheb Hussain, (through video conferencing) with Mr. Ajeet Singh Saklani and Ms. Ananya Srivastva, Advocates, for the of respondent.
rt List on 16.12.2025.
(Virender Singh) Judge December 09, 2025 (subhash) ::: Downloaded on - 09/12/2025 20:43:23 :::CIS