Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 68] [Entire Act] State of Rajasthan - Subsection Section 68(6) in Rajasthan Juvenile Justice (Care and Protection of Children) Rules, 2011 (6)The duties and responsibilities of the staff under the officer-in-charge shall be fixed in keeping with the statutory requirements of the Act.
