Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 1] [Entire Act]

Union of India - Subsection

Section 1(c) in Specification Of Types Of Motor Vehicles

(c)"Camper van" means a motor vehicle designed or constructed to provide living quarters for recreational camping or travel use with direct walk through access to the living quarters from the driver's seat.