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Union of India - Section

Section 11 in The Smugglers And Foreign Exchange Manipulators (Receipt, Management And Disposal Of Forfeited Property) Rules, 2006

11. Storage of property other than valuables

(1)The movable property other than valuables shall be stored in almirahs and racks.
(2)Each almirah and rack shall have a stock-card indicating the case number and full description of the property.