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State of Rajasthan - Section

Section 27 in THE RAJASTHAN JAN-AADHAAR AUTHORITY ACT, 2020

27. Grants by the State Government to the Authority.-The State Government shall,

after due appropriation made by the State Legislature by law in this behalf, pay to theAuthority by way of grants such sum of money as the State Government may think fit forbeing utilise for the purposes of this Act.