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[Cites 0, Cited by 0] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(2) in The Mines Rules, 1955

(2)When a question is referred by circulation of papers, any member may request that the question be considered at a meeting of the [Committee] [ Substituted by G.S.R. 316, dated 14.4.1986 (w.e.f. 26.4.1986).], and thereupon, the Chairman may direct that it be so considered:Provided that if three or more members make such a request, the Chairman shall direct that it be so considered.