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State of Rajasthan - Section

Section 7 in Low Income Group Housing Instructions the Government of Rajasthan

7. Particulars regarding the building site for the house :-

(a)Do you own a plot or land for construction of the house?
(b)If you do have a plot, give particulars about it:-
Location -------------Area in square feet------------Cost Rs.----------Encumbrances, if any on the plot---------------
(c)If you do not own a plot for construction, do you undertake to acquire a plot before the loan is advanced ?-----------------
Note-No loan will be advanced till a plot has been taken into possession. If you do not have a Plot you will have to arrange to obtain one before you receive the first instalment of the loan.