Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 54] [Entire Act] Union of India - Section Section 24 in The Indian Succession Act, 1925 24. Kindred or consanguinity.— Kindred or consanguinity is the connection or relation of persons descended from the same stock or common ancestor.
