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[Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act]

State of Assam - Subsection

Section 11(2)(k) in Assam Khadi and Village Industries Board Act, 1955

(k)[] [Re-numbered '(j)' by Assam Act No. 31 of 1960, dated 17.12.1960.] to discharge such other duties and to perform such other functions as the State Government may direct for the purpose of carrying out the object of this Act.