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[Cites 0, Cited by 0] [Section 64] [Entire Act]

State of Assam - Subsection

Section 64(3) in The Assam Factories Rules, 1950

(3)The ambulance room or dispensary shall be separate from the rest of the factory and shall be used only for the purpose of first aid treatment and rest. It shall have a floor area of at least 250 sq. ft. and smooth, hard and impervious walls and floor and shall be adequately ventilate and lighted by both natural and artificial means. An adequate supply of wholesome drinking water shall be laid on and the room shall contain at least-
(i)A glazed sink with hot and cold water always available ;
(ii)A table with a smooth top at least 6x3 feets 6 inches.
(iii)Means for sterilizing instruments ;
(iv)A couch ;
(v)Two stretchers;
(vi)Two buckets or containers with close fitting lid.
(vii)Two rubber hot water bags ;
(viii)A kettle and spirit stove or other suitable means of boiling water ;
(ix)Twelve plain wooden splints 30x4x¼ inches ;
(x)Twelve """ 14x3x¼ inches ;
(xi)Six 10x2x½ inches ;
(xii)Six woollen blankets ;
(xiii)One pair artery forceps ;
(xiv)One bottle of brandy ;
(xv)Two medium size sponges ;
(xvi)Six hand towels ;
(xvii)Four "Kidney" trays ;
(xviii)Four cakes carbolic soap ;
(xix)Two glass tumblers and two wine glasses ;
(xx)Two clinical thermometers ;
(xxi)One graduated measuring glass with teaspoon ;
(xxii)One eye bath ;
(xxiii)One bottle (2 lbs.) carbolic lotion 1 in 20 ;
(xxiv)Three chairs;
(xxv)One screen;
(xxvi)One electric hand torch ;
(xxvii)Four first-aid boxes or cupboards stocked to the standards prescribed under item C of Rule 63.
(xxviii)An adequate supply of anti-tetanus serum.