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State of Tamilnadu - Section

Section 36 in Code of Regulations for Anglo-Indian Schools-Tamil Nadu State

36.

A sanitary certificate (Appendix 2) signed by the undermentioned officers shall be produced before recognition is accorded and on any subsequent occasion, if called for -In the State town -(1) Director of Public Health, or (2) an Assistant Director of Public Health, or (3) the Health Officer of the Corporation.In mufussal municipalities having Health Officers -Municipal Health Officer.In municipalities where there are no Health Officers and in the rural areas of all district -District Health Officers, or if satisfactory reasons are given, Health Inspectors.Over-Crowding of Class-Rooms