Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 38] [Entire Act] Union of India - Section Section 108 in The Army Act, 1950 108. Kinds of courts-martial. For the purposes of this Act there shall be four kinds of courts- martial, that is to say,-(a)general courts- martial;(b)district courts- martial;(c)summary general courts- martial; and(d)summary courts- martial.
