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[Cites 0, Cited by 0] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(a) in The Energy Conservation Building Code Rules, 2018

(a)verify and certify -
(i)the design of the building keeping in view the design criteria, energy goals of the project, energy systems performance verification plan, and the modeling approach;
(ii)the energy conservation measures based on the design approach for the project under consideration;
(iii)construction documents and compliance documents, compliance forms and checklists specified to ensure that the building complies with the Code and these rules;
(iv)energy performance index ratio of the proposed building;