Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Central Provinces And Berar - Section Section 7 in The Central Provinces and Berar Agricultural Produce Market Act, 1935 7. Sub-committee. - A market committee may appoint from amongst its members a sub-committee for the performance of any of its duties or functions.
