Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 283] [Entire Act] NCT Delhi - Subsection Section 283(2) in The New Delhi Municipal Council Act, 1994 (2)The Council shall if required by the Central Government erect an infectious disease hospital of such type and dimension as that Government may direct.