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Rajasthan High Court - Jaipur

Ram Gopal Kumawat vs State Of Raj & Ors on 2 December, 2016

Author: Alok Sharma

Bench: Alok Sharma

       IN THE HIGH COURT OF JUDICATURE FOR RAJASTHAN
                           AT JAIPUR BENCH

                                 ORDER

             S.B CIVIL WRIT PETITION NO. 3695/2003

Ram Gopal Kumawat S/o Late Shri Phool Chand Kumawat, aged about
64 years, R/o House No. 3060, Third Crossing, Kalyanji Ka Rasta,
Chandpole Bazar, Jaipur.
                                                            ...Petitioner
                                 Versus
1. State of Rajasthan through Secretary to the Transport Department,
Government of Rajasthan, Secretariat, Jaipur.
2. Secretariat, Ministry of Agriculture, Government of Rajasthan, Jaipur.
3. Secretary, Rajasthan State Agro Industries Corporation Limited, 0-1,
Subhash Nagar, Jhotwara, Jaipur.
                                                       ...Respondents

Date of Order:                                   December 02, 2016.

                                PRESENT
           HON'BLE MR. JUSTICE ALOK SHARMA

Mr. Suresh Kashyap, for the petitioner.
Mr. Satish Pareek on behalf of
Mr. M.D. Agrawal, for respondents.


Counsel for the petitioner pleads no instruction from his client. In view of above the writ petition stands dismissed. The petitioner shall be at liberty for revival of writ petition on a good cause being shown.

(Alok Sharma), J.

arn/ All corrections made in the order have been incorporated in the order being emailed.

Arun Kumar Sharma, Private Secretary.