Section 45 in The Orissa Veterinary Practitioners Rules, 1976
45. Application for re-entry.
- No application for the re-entry of a name removed from the register shall be entertained unless it is accompanied by an application from the applicant in Form No. XIV together with the following document in original or this certified copies.(i)applicant's registered veterinary qualification; and(ii)the certificate of registration if the same has not been already returned to the Council.
