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[Cites 0, Cited by 0] [Section 114] [Entire Act]

State of Haryana - Subsection

Section 114(4) in Haryana Co-operative Societies Act, 1984

(4)Any appeal under sub-section (1) pending before any authority immediately before the commencement of this Act shall stand transferred to the authority to whom such appeal lies under the provisions of this Act.