Tamil Institute Of Science And ... vs Bharathiar University on 22 February, 2019

[Cites 1, Cited by 0]

Madras High Court

Tamil Institute Of Science And ... vs Bharathiar University on 22 February, 2019

Bench: Pushpa Sathyanarayana

                                                           1

                              IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                              DATED: 22.02.2019

                                                     CORAM

                          THE HONOURABLE Mrs. JUSTICE PUSHPA SATHYANARAYANA

                                             W.P.No.5160 of 2019
                                          and W.M.P.No.5869 of 2019

                      Tamil Institute of Science and Management,
                      Rep by its Managing Director,
                      A.Alagu Manikandan,
                      No.20, Salayam Street,
                      Ettayapuram Road, Vilathikulam Taluk,
                      Tuticorin District                                .. Petitioner
                                                        Vs.
                      1. Bharathiar University,
                         Rep by its Registrar,
                         Coimbatore 641 046.

                      2. The Director,
                         Centre for Participation Programme,
                         Bharathiar University,Coimbatore 641 046.

                      3. The Controller of Examinations,
                         Bharathiar University,
                         Coimbatore 641 046                          .. Respondents


                      PRAYER : Writ Petition filed Under Article 226 of the Constitution of
                      India praying to issue a Writ of Mandamus directing the respondents to
                      publish the 1st semester examinations time table for the 1st year
                      students admitted for the academic year 2018-2019 and issue
                      Registration Numbers and permit the 1st year students of the
                      petitioner-College of the year 2018-2019 to write the 1st Semester
                      examinations and declare their results and permit the students to
                      continue and complete their course.



http://www.judis.nic.in
                                                            2

                                   For Petitioner           : Mr.R.M.Makesh Kumaravel
                                   For Respondents          : Mr.L.P.Shanmugasundaram

                                                          ORDER

When the matter is taken up for hearing, the learned counsel for the petitioner seeks permission of this Court to withdraw this Writ Petition and he has also made and endorsement to that effect.

2. In view of the submission made by the learned counsel for the petitioner and the endorsement so made, this Writ Petition is dismissed as withdrawn. No costs. Consequently, connected Miscellaneous petition is closed.




                                                                                     22.02.2019

                      Index        : Yes / No
                      srn
                      To

                      1. The Registrar,

Bharathiar University, Coimbatore 641 046.

2. The Director, Centre for Participation Programme, Bharathiar University, Coimbatore 641 046.

3. The Controller of Examinations, Bharathiar University, Coimbatore 641 046 http://www.judis.nic.in 3 PUSHPA SATHYANARAYANA, J.

srn W.P.No.5160 of 2019 and W.M.P.No.5869 of 2019 22.02.2019 http://www.judis.nic.in

Unlock Advanced Research with PRISMAI

Madras High Court