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State of Tamilnadu - Section

Section 14 in The Tamil Nadu Special Security Group Act, 1993

14. Assistance to Group.—

It shall be the duty of every Department in the Government or every Department under the control of the Government or every local or other authority to act , in aid of the Director or any member of the Group whenever called upon to do so in furtherance of the duties and responsibilities assigned to such Director or member.