Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 43] [Entire Act] Union of India - Subsection Section 43(a) in The Companies Act, 2013 (a)equity share capital—(i)with voting rights; or(ii)with differential rights as to dividend, voting or otherwise in accordance with such rules as may be prescribed; and
