Bombay High Court
Au Financiers (India) Limited vs Abdul Kalam Hakitullah Khan And 2 Ors on 6 February, 2020
Author: G.S. Kulkarni
Bench: G.S. Kulkarni
15-17, 24-26, 28-41, 43-46, 49-58, 60-63.doc
Tauseef
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
EXECUTION APPLICATION NO.2912 OF 2015
Kotak Mahindra Prime Ltd. ...Applicant
V/S.
Narendra Prithvi Pal ...Respondents
EXECUTION APPLICATION NO.2913 OF 2015
Kotak Mahindra Prime Ltd. ...Applicant
V/S.
Nitin Vishnu Bhise & Vaijvanta Vishnu Bhise...Respondents
EXECUTION APPLICATION NO.2915 OF 2015
Johann M. K. Blumenthal GMBH & Co. ...Applicant
V/S.
Jiangsu Rongsheng Heavy Industries Co. Ltd....Respondents
EXECUTION APPLICATION NO.02 OF 2016
Kotak Mahindra Prime Ltd. ...Applicant
V/S.
Rusam Developers Pvt. Ltd. & Ors. ...Respondents
EXECUTION APPLICATION NO.03 OF 2016
Kotak Mahindra Prime Ltd. ...Applicant
V/S.
Ashish Ananat Dalvi & Ors. ...Respondents
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EXECUTION APPLICATION NO.04 OF 2016
M/s. HDFC Bank Ltd. ...Applicant
V/S.
Regina Victor Joseph ...Respondents
EXECUTION APPLICATION NO.08 OF 2016
Au Financiers (India) Ltd. ...Applicant
V/S.
Sujata Tour & Travels & Anr. ...Respondents
EXECUTION APPLICATION NO.09 OF 2016
Au Financiers (India) Ltd. ...Applicant
V/S.
R.S. Travels & Anr. ...Respondents
EXECUTION APPLICATION NO.10 OF 2016
Au Financiers (India) Ltd. ...Applicant
V/S.
Abdul Kalam Hakitullah Khan & Ors. ...Respondents
EXECUTION APPLICATION NO.11 OF 2016
Au Financiers (India) Ltd. ...Applicant
V/S.
Sana Travels & Ors. ...Respondents
EXECUTION APPLICATION NO.12 OF 2016
Au Financiers (India) Ltd. ...Applicant
V/S.
Asha Suresh Jadhav & Ors. ...Respondents
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EXECUTION APPLICATION NO.13 OF 2016
Au Financiers (India) Ltd. ...Applicant
V/S.
Om Shanti Tour & Travels & Anr. ...Respondents
EXECUTION APPLICATION NO.14 OF 2016
Au Financiers (India) Ltd. ...Applicant
V/S.
Swayambhu Travels & Anr. ...Respondents
EXECUTION APPLICATION NO.15 OF 2016
Au Financiers (India) Ltd. ...Applicant
V/S.
Ashok Tours Travels & Ors. ...Respondents
EXECUTION APPLICATION NO.16 OF 2016
Au Financiers (India) Ltd. ...Applicant
V/S.
Manoj Surendra Surve & Anr. ...Respondents
EXECUTION APPLICATION NO.17 OF 2016
M/s. Reliance Capital Ltd. ...Applicant
V/S.
Gauri S. Naik (Now Deceaed) & Anr. ...Respondents
EXECUTION APPLICATION NO.25 OF 2016
Kotak Mahindra Ltd. ...Applicant
V/S.
Miraz Ahmed Khan & Anr. ...Respondents
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EXECUTION APPLICATION NO.26 OF 2016
Kotak Mahindra Bank Ltd. ...Applicant
V/S.
Santosh M. Degloorkar ...Respondents
EXECUTION APPLICATION NO.28 OF 2016
Kotak Mahindra Bank Ltd. ...Applicant
V/S.
Surface Roadways (India) Pvt. Ltd. ...Respondents
EXECUTION APPLICATION NO.29 OF 2016
Kotak Mahindra Bank Ltd. ...Applicant
V/S.
Om Sai Logistics Pvt. Ltd. & Ors. ...Respondents
EXECUTION APPLICATION NO.34 OF 2016
Rajesh Chunilal Dadia ...Applicant
V/S.
Kirti Ranchoddas Doshi & Anr. ...Respondents
EXECUTION APPLICATION NO.36 OF 2016
Shriram Transport Finance Co. Ltd. ...Applicant
V/S.
Kautik Namdev Sonawane & Anr. ...Respondents
EXECUTION APPLICATION NO.37 OF 2016
Shriram Transport Finance Co. Ltd. ...Applicant
V/S.
Mr. Sanjay R. Jadhav & Anr. ...Respondents
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EXECUTION APPLICATION NO.38 OF 2016
Shriram Transport Finance Co. Ltd. ...Applicant
V/S.
Kamlakar Meghnath Jadhav & Anr. ...Respondents
EXECUTION APPLICATION NO.64 OF 2016
Hinduja Leyland Finance Ltd. ...Applicant
V/S.
Indrakant Jha & Dharmshila Jha ...Respondents
EXECUTION APPLICATION NO.66 OF 2016
Hinduja Leyland Finance Ltd. ...Applicant
V/S.
Mr. Surendra Kumar Mishra S/o.
Tilakdhari & Anr. ...Respondents
EXECUTION APPLICATION NO.67 OF 2016
Hinduja Leyland Finance Ltd. ...Applicant
V/S.
Narvelsingh Sandhu & Anr. ...Respondents
EXECUTION APPLICATION NO.68 OF 2016
Hinduja Leyland Finance Ltd. ...Applicant
V/S.
Inder Sen Singh M/s. Singh Tours
& Travels & Anr. ...Respondents
EXECUTION APPLICATION NO.71 OF 2016
Hinduja Leyland Finance Ltd. ...Applicant
V/S.
Mr. Siraj Siddiqui s/o.
Mr. Aslab Siddiqui & Anr. ...Respondents
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EXECUTION APPLICATION NO.72 OF 2016
Hinduja Leyland Finance Ltd. ...Applicant
V/S.
Snajeet Mohite & Anr. ...Respondents
EXECUTION APPLICATION NO.73 OF 2016
Hinduja Leyland Finance Ltd. ...Applicant
V/S.
Vikas Tukaram Kadam & Anr. ...Respondents
EXECUTION APPLICATION NO.74 OF 2016
Hinduja Leyland Finance Ltd. ...Applicant
V/S.
Mr. Manoj Tipe s/o.
Pandhrinath Tipe & Anr. ...Respondents
EXECUTION APPLICATION NO.75 OF 2016
Hinduja Leyland Finance Ltd. ...Applicant
V/S.
Mauli Krupa Travels Dattatray Daule & Anr....Respondents
EXECUTION APPLICATION NO.76 OF 2016
Hinduja Leyland Finance Ltd. ...Applicant
V/S.
Virendra Pathak & Anr. ...Respondents
EXECUTION APPLICATION NO.81 OF 2016
Equitas Finance Pvt. Ltd. ...Applicant
V/S.
Bijukumar K. Karanakaran & Ors. ...Respondents
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EXECUTION APPLICATION NO.82 OF 2016
M/s. Equitas Finance Pvt. Ltd. ...Applicant
V/S.
Santosh Babulal Jaiswal & Ors. ...Respondents
EXECUTION APPLICATION NO.84 OF 2016
M/s. Equitas Finance Pvt. Ltd. ...Applicant
V/S.
Mosin Naeem Khan & Ors. ...Respondents
EXECUTION APPLICATION NO.85 OF 2016
M/s. Equitas Finance Pvt. Ltd. ...Applicant
V/S.
Munnu Ghirau Shah & Ors. ...Respondents
None for Applicants.
None for Respondents.
No R&P - 26, 37 & 48.
CORAM : G.S. KULKARNI, J.
DATED : 06th FEBRUARY 2020. P.C. :
1. These Execution Applications have not been proceeded with for a period of over 12 months from the date of filing of the applications. Accordingly, these applications have been placed by the Prothonotary and Senior Master under Rule 329 of the Bombay High Court Original Side Rules before the Court, for dismissal, for want of prosecution. As none appears for the Applicants, these Execution Applications are dismissed. No order as to costs.
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