Section 20 in The M.P. Shops and Establishments Act, 1958
20. Theatres or other places of public amusement or entertainment not to sell goods of the kind sold in shops after the closing hour of shops.
- After the hour fixed for the closing of shops under Section 9, no goods of the kind sold in shop shall be sold in any theatre or other place of public amusement or entertainment except for consumption on premises.
