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[Cites 0, Cited by 0] [Section 7(3)] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(3)(ii) in The Insurance Surveyors And Loss Assessors (Licensing, Professional Requirements And Code Of Conduct) Regulations, 2000

(ii)not made a statement which is false in material particulars with regard to his eligibility for the license or renewal thereof or in any of the activities transacted by him or them or the matters connected therewith as a surveyor and loss assessor;