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[Cites 0, Cited by 0] [Section 59B] [Entire Act]

State of Gujarat - Subsection

Section 59B(3) in Gujarat Sales Tax (Second Amendment) Act, 1976

(3)For securing compliance with any notice given under this section, the Commissioner shall have all the powers mentioned in sub-sections (2), (3), (4) and (5) of section 59.