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Orissa High Court

Champak Gupta vs State Of Odisha (Vigilance) .... ... on 24 August, 2021

Author: S.K. Panigrahi

Bench: S.K. Panigrahi

                   IN THE HIGH COURT OF ORISSA AT CUTTACK

                                  CRLMC No.440 of 2021

                 Champak Gupta                       ....        Petitioner
                                                    Mr.H.K.Mund, Advocate
                                        -versus-
                 State of Odisha (Vigilance)       ....      Opposite Party
                              Mr. Nirmal Ch.Panigrahi, Senior Advocate
                                             ( Special Counsel Vigilance)


                         CORAM:
                         JUSTICE S.K. PANIGRAHI
                                        ORDER

Order No. 24.08.2021

2. 1. This matter is taken up by video conferencing mode.

2. Heard learned counsel for the parties.

3. List this matter on 31.08.2021 along with CRLMC No.454 of 2021 at 2.00 P.M., as prayed for by the learned counsel for the parties.

( S.K.Panigrahi ) Judge Gs