Orissa High Court
Champak Gupta vs State Of Odisha (Vigilance) .... ... on 24 August, 2021
Author: S.K. Panigrahi
Bench: S.K. Panigrahi
IN THE HIGH COURT OF ORISSA AT CUTTACK
CRLMC No.440 of 2021
Champak Gupta .... Petitioner
Mr.H.K.Mund, Advocate
-versus-
State of Odisha (Vigilance) .... Opposite Party
Mr. Nirmal Ch.Panigrahi, Senior Advocate
( Special Counsel Vigilance)
CORAM:
JUSTICE S.K. PANIGRAHI
ORDER
Order No. 24.08.2021
2. 1. This matter is taken up by video conferencing mode.
2. Heard learned counsel for the parties.
3. List this matter on 31.08.2021 along with CRLMC No.454 of 2021 at 2.00 P.M., as prayed for by the learned counsel for the parties.
( S.K.Panigrahi ) Judge Gs