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[Cites 0, Cited by 0] [Section 38(2)] [Section 38] [Entire Act]

State of Odisha - Subsection

Section 38(2)(b) in The Orissa Animal Contagious Diseases Act, 1949

(b)to prescribe the period of detention of animals under Sub-section (4) and the amount of fee to be paid under Sub-section (5) of Section 9;