Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 38] [Entire Act]

State of Odisha - Subsection

Section 38(2) in The Orissa Co-operative Societies Act, 1962

(2)The State Government may, by notification exempt any class of Societies from taxes on -
(a)agricultural income;
(b)sale or purchase of goods; or
(c)professions, trades, calling and employments.