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[Cites 0, Cited by 0] [Section 156(2)] [Section 156] [Entire Act]

State of West Bengal - Subsection

Section 156(2)(iv) in West Bengal Co-operative Societies Rules, 2011

(iv)Where the working capital exceeds one crore rupees but does not exceeds one hundred crore rupees Nine thousand four hundred rupees plus at the rate of one hundred rupees for every one crore rupees or part thereof on the amount exceeding one crore rupees.