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[Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act]

State of Uttarakhand - Subsection

Section 14(1)(a) in Uttaranchal Judicial Service Rules, 2005

(a)A written examination on such legal and allied subjects in the syllabus prescribed under Rule 17 unless the same is otherwise modified by the Governor in consultation with the Court and the Commission;