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[Cites 0, Cited by 0] [Section 40(2)] [Section 40] [Entire Act]

State of Punjab - Subsection

Section 40(2)(c) in Punjab Panchayat Samitis and Zila Parishads Finance, Budget and Accounts Rules, 2014

(c)contributing to any charitable fund or to the funds of any institution for the relief of poor or the treatment of diseased or infirm persons or the investigation of the causes of disease out side or within the area subject to the jurisdiction of the Panchayat Samiti.