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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Uttar Pradesh - Subsection

Section 14(1) in The U.P. Gram Sabha, Gram Panchayat and Bhumi Prabandhak Samiti Manual

(1)to attend the meeting of the Committee and to maintain the various registers ana records provided under the rules or enjoined by any directions of the State Government or the Collector under the guidance and supervision of the Chairman;