Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 581L] [Entire Act] Union of India - Subsection Section 581L(7) in The Companies Act, 1956 (7)The amount representing the capital of the erstwhile inter-State co-operative society shall form part of the capital of the Producer Company.
