Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 104] [Entire Act] Union of India - Subsection Section 104(4) in The Oil Mines Regulations, 2017 (4)The slings, as per the standard, that is, IS 2762 of the Bureau of Indian Standards or its revised version shall only be used with the mobile crane.
