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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Andhra Pradesh - Subsection

Section 9(b) in Andhra Pradesh Government Professional Institutions (Regulation of Admissions into Under-graduate Medical and Dental Professional Courses) Rules, 2003

(b)The fee in respect of Self financing seats /College Development Society Seats (Category B) in the Government Medical Colleges shall be 12,000/- US Dollars or equivalent the Indian Rupees per annum shall be payable by the candidate every year for five years and shall be credited to the account of the College Development Society.
(ii)Fee for Dental Colleges: