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[Cites 0, Cited by 0] [Section 85(2)] [Section 85] [Entire Act]

State of Uttar Pradesh - Subsection

Section 85(2)(xii) in The U.P. Co-operative Societies Employees Service Regulations, 1975

(xii)if an employee retires from the service while disciplinary proceedings against him is already in operation, the disciplinary proceedings will continue after his retirement.".]