Supreme Court - Daily Orders
Ajesh Luthra vs Ajay Bushan Pandey on 28 February, 2022
Bench: L. Nageswara Rao, B.R. Gavai
ITEM NO.28 Court 5 (Video Conferencing) SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CONMT.PET.(C) No. 265/2021 in MA 2252/2020 in W.P.(C) No. 640/2017
AJESH LUTHRA Petitioner(s)
VERSUS
AJAY BUSHAN PANDEY & ANR. Respondent(s)
Date : 28-02-2022 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE L. NAGESWARA RAO
HON'BLE MR. JUSTICE B.R. GAVAI
For Petitioner(s) Mr. Maninder Singh, Sr. Adv.
Mr. A.K. Behera, Sr. Adv.
Mr. V. K. Verma, AOR
Mr. Pradeep Dhaiya, Adv.
For Respondent(s) Mr. K K Venugopal, Ld AG
Mr. Tushar Mehta, Ld SG
Ms. Chinmayee Chandra, Adv.
Mr. Kanu Agrawal Adv
Mr. Ankur Talwar, Adv.
Mr. Shyam Gopal, Adv.
Mr. Siddhant Kohli, Adv.
Mr. Arvind Kumar Sharma, AOR
Dr. Joseph Aristotle S., AoR.
Ms. Nupur Sharma, Adv.
Mr. Sanjeev Kumar Mahara, Adv.
UPON hearing the counsel the Court made the following
O R D E R
List on 14.03.2022.
(Geeta Ahuja) (Anand Prakash) Court Master Court Master Signature Not Verified Digitally signed by Jatinder Kaur Date: 2022.02.28 18:10:09 IST Reason: