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Delhi High Court - Orders

Vinay Kumar @ Vinaysaharawat & Anr vs Municipal Corporation Delhi Through ... on 6 April, 2023

Author: Manoj Kumar Ohri

Bench: Manoj Kumar Ohri

                                $~25
                                *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                                +    W.P.(C) 17610/2022, CM. APPLs. 56325-26/2022
                                     VINAY KUMAR
                                     @ VINAYSAHARAWAT & ANR.                      ..... Petitioners
                                                      Through: Mr.Manish Kumar, Advocate

                                                         versus

                                      MUNICIPAL CORPORATION DELHI THROUGH
                                      COMMISSIONER & ORS.                 ..... Respondents
                                                   Through: Ms.Tajinder Virdi, Standing Counsel,
                                                            MCD .
                                                            Ms.Mrinalini Sen, Standing Counsel,
                                                            DDA.

                                      CORAM:
                                      HON'BLE MR. JUSTICE MANOJ KUMAR OHRI
                                                   ORDER

% 06.04.2023

1. In view of the Special Division Bench called to be convened, this case cannot be heard today.

2. List on 09.05.2023.

MANOJ KUMAR OHRI, J APRIL 6, 2023/v Digitally Signed By:NIJAMUDDEEN ANSARI Signing Date:10.04.2023 18:22:55 Digitally Signed By:MANOJ KUMAR OHRI Signing Date:10.04.2023 18:20:21