Delhi High Court - Orders
Vinay Kumar @ Vinaysaharawat & Anr vs Municipal Corporation Delhi Through ... on 6 April, 2023
Author: Manoj Kumar Ohri
Bench: Manoj Kumar Ohri
$~25
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 17610/2022, CM. APPLs. 56325-26/2022
VINAY KUMAR
@ VINAYSAHARAWAT & ANR. ..... Petitioners
Through: Mr.Manish Kumar, Advocate
versus
MUNICIPAL CORPORATION DELHI THROUGH
COMMISSIONER & ORS. ..... Respondents
Through: Ms.Tajinder Virdi, Standing Counsel,
MCD .
Ms.Mrinalini Sen, Standing Counsel,
DDA.
CORAM:
HON'BLE MR. JUSTICE MANOJ KUMAR OHRI
ORDER
% 06.04.2023
1. In view of the Special Division Bench called to be convened, this case cannot be heard today.
2. List on 09.05.2023.
MANOJ KUMAR OHRI, J APRIL 6, 2023/v Digitally Signed By:NIJAMUDDEEN ANSARI Signing Date:10.04.2023 18:22:55 Digitally Signed By:MANOJ KUMAR OHRI Signing Date:10.04.2023 18:20:21