Himachal Pradesh High Court
Radha Saomi Satsang Beas vs . State Of H.P. & Anr. on 30 September, 2022
Bench: Tarlok Singh Chauhan, Virender Singh
Radha Saomi Satsang Beas vs. State of H.P. & anr.
CWP No. 6909/2022.
30.9.2022 Present: M/s Ritesh Khatri, Adarsh Vashista, Aseem Sawhney, Saurabh Gupta & Shivom Vashista, Advocates, for the petitioner. Mr. Ashok Sharma, A.G. with Mr. Vinod Thakur, Addl. A.G. & Mr. Bhupinder Thakur, Dy.A.G. for the respondents.
CWP No. 6909/2022Leaving all questions of law open, notice. Mr. Bhupinder Thakur, learned Deputy Advocate General, appears and waives service of notice on behalf of the respondents. Reply within six weeks. List on 2.12.2022.
CMP No. 13887/2022 Heard. No case for interim relief is made out at this stage. The application stands disposed of.
(Tarlok Singh Chauhan) Judge (Virender Singh) Judge 30.9.2022 (pankaj) ::: Downloaded on - 01/10/2022 20:02:47 :::CIS