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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Mizoram - Subsection

Section 3(3) in Mizoram Home Guard Act, 1985

(3)The general supervision and control of Home Guards throughout the Union territory shall vest in the Commandant General who shall be appointed by the Government and in any such Additional Commandants General, Deputy Commandants General or Assistants Commandant General as the Government may deem fit to appoint.