Section 4 in Haryana Vishwakarma Skill University Act, 2016
4. Objects of University.
- The University shall have the following objects, namely:-(a)to emerge as one of the foremost institution of quality in skill education recognized by industry, nationally and internationally;(b)to develop qualified youth with skill proficiency and competency at different levels as per National/State qualifications of skill education;(c)to promote skill education in an integrated and holistic manner with higher education to ensure pathways for progression and mobility;(d)to provide opportunities for flexible learning systems and skill development;(e)to frame credit framework for competency based skill and vocational education;(f)to exchange expertise and best practices in support of skill developments efforts with any other college, institution, organization, university etc.;(g)to disseminate knowledge/skill through seminars, conferences, executive education programmes, community development programmes, publications and training programmes;(h)to undertake programmes for the training and development of faculty members and teachers of the University and other institutions;(i)to undertake collaborative research with other organizations;(j)to create entrepreneurs by providing necessary skill and support;(k)to provide consultancy to government, semi-government, public and private industries;(l)to create an Industry Academia partnership by inviting industry and institutions for mutual benefits;(m)to ensure that the standard of degree, diploma, certificates and other academic distinctions are not lower than those laid down by statutory regulatory authorities in India; and(n)to pursue any other objects, as may be prescribed.
