Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 202A] [Entire Act] State of West Bengal - Subsection Section 202A(c) in The West Bengal Panchayat Act, 1973 (c)of a Zilla Parishad on being elected a member of a Gram Panchayat or a Panchayat Samiti,
