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Madhya Pradesh High Court

Malkhan Singh & Ors. vs State Of M.P. on 23 April, 2018

THE HIGH COURT OF MADHYA PRADESH CRA-462-2003 (MALKHAN SINGH & ORS. Vs STATE OF M.P. ) 5 Gwalior, Dated : 23-04-2018 List alongwith Cr.A. No.560/2003.

(J.K. MAHESHWARI) (S. A. DHARMADHIKARI) sh JUDGE JUDGE e ad Digitally signed by PARITOSH KUMAR Date: 2018.04.27 16:17:57 +05'30' Pr a hy ad M of rt ou C h ig H