Supreme Court - Daily Orders
Mustkeen vs The State Of Uttar Pradesh on 8 December, 2017
Bench: S.A. Bobde, L. Nageswara Rao
ITEM NO.36 COURT NO.6 SECTION II
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CRIMINAL) No.D37838/2017
(Arising out of impugned final judgment and order dated 21-07-2017
in CRLA No.197/1984 passed by the High Court Of Judicature At
Allahabad)
MUSTKEEN Petitioner(s)
VERSUS
THE STATE OF UTTAR PRADESH & ANR. Respondent(s)
(IA No.127208/2017-CONDONATION OF DELAY IN FILING and IA
No.127209/2017-EXEMPTION FROM FILING O.T. and IA
No.127206/2017-PERMISSION TO FILE SLP/TP)
Date : 08-12-2017 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE S.A. BOBDE
HON'BLE MR. JUSTICE L. NAGESWARA RAO
For Petitioner(s) Mr. U.K. Uniyal, Sr. Adv.
Mr. Dinesh K. Garg, Adv.
Mr. Abhishek Garg, Adv.
Mr. Dhananjay Garg, AOR
Mr. Deepak Mishra, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Permission to file the special leave petition is granted.
Delay condoned.
Issue notice.
(SANJAY KUMAR-II) (INDU KUMARI POKHRIYAL) COURT MASTER (SH) ASST.REGISTRAR Signature Not Verified Digitally signed by SANJAY KUMAR Date: 2017.12.08 17:00:47 IST Reason: