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Supreme Court - Daily Orders

Mustkeen vs The State Of Uttar Pradesh on 8 December, 2017

Bench: S.A. Bobde, L. Nageswara Rao

     ITEM NO.36                                 COURT NO.6                   SECTION II

                                   S U P R E M E C O U R T O F         I N D I A
                                           RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CRIMINAL) No.D37838/2017

     (Arising out of impugned final judgment and order dated 21-07-2017
     in CRLA No.197/1984 passed by the High Court Of Judicature At
     Allahabad)

     MUSTKEEN                                                                 Petitioner(s)

                                                       VERSUS

     THE STATE OF UTTAR PRADESH & ANR.                                        Respondent(s)

     (IA   No.127208/2017-CONDONATION  OF   DELAY                      IN      FILING   and   IA
     No.127209/2017-EXEMPTION     FROM     FILING                           O.T.      and     IA
     No.127206/2017-PERMISSION TO FILE SLP/TP)

     Date : 08-12-2017 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE S.A. BOBDE
                             HON'BLE MR. JUSTICE L. NAGESWARA RAO

     For Petitioner(s)                   Mr.   U.K. Uniyal, Sr. Adv.
                                         Mr.   Dinesh K. Garg, Adv.
                                         Mr.   Abhishek Garg, Adv.
                                         Mr.   Dhananjay Garg, AOR
                                         Mr.   Deepak Mishra, Adv.

     For Respondent(s)

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Permission to file the special leave petition is granted.

Delay condoned.

Issue notice.

(SANJAY KUMAR-II) (INDU KUMARI POKHRIYAL) COURT MASTER (SH) ASST.REGISTRAR Signature Not Verified Digitally signed by SANJAY KUMAR Date: 2017.12.08 17:00:47 IST Reason: