Section 12 in The M.P. Prisoners' Release on Probation Rules, 1964
12. Returning of licence to the Superintendent on its expiry.
- On the expiry of the period of licence otherwise than by revocation, the guardian shall forthwith inform the licensee that he is absolved from the observation of conditions of the licence, shall make a note to that effect on the licence and shall return it to the Superintendent.
