State Consumer Disputes Redressal Commission
Gulwinder Singh And Others vs Yatra Online Private Limited on 5 May, 2022
ADDITIONAL BENCH
STATE CONSUMER DISPUTES REDRESSAL COMMISSION,
PUNJAB, CHANDIGARH
First Appeal No.582 of 2019
Date of Institution : 05.09.2019
Date of Reserve : 20.04.2022
Date of Decision : 05.05.2022
1.Gulwinder Singh, aged about 55 years, S/o Sh.Tarlok Singh (Mob-9646102550),
2. Rupinder Kaur w/o Sh.Gulwinder Singh, both residents of House No.A-624, New Amritsar, Distt. Amritsar, Punjab.
3. Manmohan Singh S/o Sh.Mohinder Singh
4. Paramjit Kaur w/o Sh.Manmohan Singh, both residents of House No.L-12/618, Gali No.6, Kot Harman Dass, Sultanwind Road, Amritsar.
5. Prem Singh S/o Sh.Arjan Singh
6. Randhir Kaur w/o Sh.Prem Singh, both residents of House No.146, Gali No.2, Partap Avenue, Amritsar.
7. Shankar Kiran S/o Sh.Roshan Chand,
8. Sheetal Kumari w/o Sh.Shankar Kiran, both residents of House No.630, New Amritsar, Tehsil and District Amritsar.
9. Sanjiv Kumar S/o Sh.Darshan Kumar, resident of House No.23, Krishna Swuare I, Shivala Bhaiyan, Amritsar.
10. Mangat Ram son of Sh.Mansa Ram, resident of House No.711-10/11, Gali No.2, Nehru Colony, Majitha Road, Amritsar.
11. Nathu Ram Sharma son of Sh.Tara Chand Sharma, resident of House No.10, Hukum Singh Road, Street No.1, Amritsar.
Appellants No.2 to 11 through the appellant No.1 being their attorney holder.
....Appellants/Complainants Versus First Appeal No 582 of 2019 2
1. Yatra Online Private Limited (Yatra.com) through its Officer In Charge/ Regional Manager, 6th Floor, Tower-D, Unitech Cyber Park, Gurugram, Haryana.
2. Spicejet Private Limited, through its Officer In Charge/ Regional Manager, 319 Udyog Vihar, Phase -IV, Gurugram, Haryana.
....Respondents/Opposite parties First Appeal against the order dated 13.02.2019 of the District Consumer Disputes Redressal Forum (now 'Commission'), Amritsar Quorum:-
Mr.Rajinder Kumar Goyal, Presiding Member Mrs.Kiran Sibal, Member Present:-
For the appellants : Sh.Rushil Sharma, Adv.
For respondent No.1 : Sh.Sachin Ohri, Advocate
For respondent No.2 : None
RAJINDER KUMAR GOYAL, PRESIDING MEMBER For orders see First Appeal No.280 of 2019 titled "Yatra Online Private Limited Vs. Sh.Gulwinder Singh & Ors."
(RAJINDER KUMAR GOYAL) PRESIDING MEMBER (KIRAN SIBAL) MEMBER May 05,2022 parmod