Kerala High Court
Vineeth N K vs Sahadevan P on 15 November, 2024
Author: Murali Purushothaman
Bench: Murali Purushothaman
CON.CASE(C) NO. 2771 OF 2024 : 1 :
2024:KER:85319
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN
FRIDAY, THE 15TH DAY OF NOVEMBER 2024 / 24TH KARTHIKA,
1946
CON.CASE(C) NO. 2771 OF 2024
AGAINST THE JUDGMENT DATED 30.08.2024 IN WP(C) NO.28659
OF 2024
PETITIONERS/PETITIONERS IN WPC:
1 VINEETH N K, AGED 41 YEARS
S/O. KRISHNAN UNNI N, NOOROMKUTTIL MADOM,
MADAKKATHANAM P.O, VAZHAKULAM,
ERNAKULAM DISTRICT, PIN - 686670
2 SAJEEV L, AGED 53 YEARS
S/O. LAKSHMANAN, MUNDUVELIL,
PADINJATTAMMURI, SOORANAD NORTH,
KOLLAM DISTRICT, PIN - 690561
3 MANU P, AGED 40 YEARS
S/O. PIYARAJ, KATTAMUDI HOUSE,
MACHIPLAVU P.O, ADIMALI,
IDUKKI DISTRICT, PIN - 685561
4 RENI JOSE J, AGED 43 YEARS
S/O. D JESSAYYAN, RENI NIVAS,
VATTAVILA, KALLAYAM P.O,
THIRUVANANTHAPURAM DISTRICT, PIN - 695043
BY ADV T.U.SUJITH KUMAR
RESPONDENTS/SECOND RESPONDENT IN THE WPC:
SAHADEVAN P
AGE AND FATHER'S NAME NOT KNOWN TO THE
PETITIONERS, THE MANAGING DIRECTOR, MATSYAFED
CON.CASE(C) NO. 2771 OF 2024 : 2 :
2024:KER:85319
(KERALA STATE CO-OPERATIVE FEDERATION OF
FISHERIES DEVELOPMENT LTD.), KAMALESHWARAM,
MANACAUD P.O,
THIRUVANANTHAPURAM DISTRICT, PIN - 695009
R BY SR.GP SMT.MARY BEENA JOSEPH
THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP
FOR ADMISSION ON 15.11.2024, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
CON.CASE(C) NO. 2771 OF 2024 : 3 :
2024:KER:85319
JUDGMENT
The learned counsel for the petitioners submits that the directions in Annexure-A1 judgment have been complied with.
Accordingly, the contempt of court case is closed.
Sd/-
MURALI PURUSHOTHAMAN JUDGE SB CON.CASE(C) NO. 2771 OF 2024 : 4 : 2024:KER:85319 APPENDIX PETITIONER ANNEXURES Annexure-A1 A CERTIFIED COPY OF THE JUDGMENT DATED 30.08.2024 IN W.P.(C) NO. 28659/2024 OF THIS HON'BLE COURT.