Supreme Court - Daily Orders
Sarojani Chandrakant Tirhekar vs Yamunabai Sopan Zol . on 11 February, 2016
Bench: Chief Justice, V. Gopala Gowda
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
REVIEW PETITION (CIVIL) 7 OF 2016
IN
SPECIAL LEAVE PETITION (CIVIL) NO. 10204 OF 2007
Sarojani Chandrakant Tirhekar …Petitioner(s)
Versus
Ganpat Sopan Zol and Ors. …Respondent(s)
ORDER
We have examined the grounds urged in support of the prayer for review. We find no error apparent on the face of the record to warrant recall of our order dated 11 th September, 2015. The review petition is, accordingly, dismissed.
……….........................…………….CJI. (T.S. THAKUR) ……….........................……………..….J. (V. GOPALA GOWDA) New Delhi February 11, 2016 Signature Not Verified Digitally signed by ASHOK RAJ SINGH Date: 2016.02.16 17:21:51 IST Reason: CHAMBER MATTER SECTION IX S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS R.P.(C) No. 7/2016 In SLP(C) No. 10204/2007 SAROJANI CHANDRAKANT TIRHEKAR Petitioner(s) VERSUS GANPAT SOPAN ZOL AND ORS. Respondent(s) (with office report) Date : 11/02/2016 This petition was circulated today.
CORAM :
HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE V. GOPALA GOWDA By Circulation UPON perusing papers the Court made the following O R D E R The review petition is dismissed in terms of the signed order.
(Ashok Raj Singh) (Veena Khera) Court Master Court Master (Signed Order is placed in the file)