Section 25 in The Hazardous and other Wastes (Management and Transboundary Movement) Rules, 2016

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Union of India - Section

Section 25 in The Hazardous and other Wastes (Management and Transboundary Movement) Rules, 2016

25. "recycling" means reclamation and processing of hazardous or other wastes in an environmentally sound manner for the originally intended purpose or for other purposes;