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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Chattisgarh - Subsection

Section 29(2) in The Chhattisgarh Gram Nyayalaya Adhiniyam, 1996

(2)The amount of the Gram Nyayalaya Fund may be used in meeting the expenses of the Gram Nyayalaya.